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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1) in Chhattisgarh Biological Diversity Rules, 2015

(1)Five members shall be appointed from experts in matters of conservation of biological diversity, sustainable use of biological resources and equitable sharing of benefits arising out of the use of biological resources;