Himachal Pradesh High Court
Shashi Kumar vs . State Bank Of India . on 25 August, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Shashi Kumar Vs. State Bank of India .
CWP No.557 of 2023 .
25.08.2023 Present: Mr. Atul Verma, Advocate, for the petitioner.
Mr. Arvind Sharma, Advocate, for the respondents.
Reply, as prayed for, be now filed within three weeks.
of List for completion of pleadings on 12.10.2023.
rt Jyotsna Rewal Dua
Judge
August 25, 2023
(R.Atal)
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