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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974

(1)On the commencement of these regulations the Rajasthan Public Service Commission (Conditions of Service) Regulations, 1951 issued with Notification No. F.20(2) Apptts. (c)/50 dated the 8th March, 1951 as amended from time to time shall stand repealed.