Section 6(1)(a) in Textile Undertakings (Taking Over of Management) Act, 1983

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Union of India - Subsection

Section 6(1)(a) in Textile Undertakings (Taking Over of Management) Act, 1983

(a)all or any of the enactments specified in the Second Schedule shall not apply or shall apply with such adaptations, whether by way of modification, addition or omission (which does not, however, affect the policy of the said enactments) to such undertaking as may be specified in such notification, or

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Union of India - Subsection

Section 6(1)(a) in Textile Undertakings (Taking Over of Management) Act, 1983