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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(i) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(i)A notification is to be issued in the local news paper (at least in two paper) duly mentioning the number of seats available inviting applications from the candidates eligible and qualified in PE-CET-2003. Copies of notification should be submitted to the District Educational Officer and also commissioner & Director of School Education.