Rajasthan High Court - Jodhpur
Amar Singh Gehlot vs Shri Naveen Jain on 24 July, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
(1 of 1) [WCP-333/2020] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 333/2020 Amar Singh Gehlot
----Petitioner Versus Shri Naveen Jain
----Respondent For Petitioner(s) : Mr. Ashok Thanvi For Respondent(s) :
JUSTICE DINESH MEHTA Order 24/07/2020 Issue notice to the respondents, returnable within six weeks.
(DINESH MEHTA),J 92-CPGoyal/-(Downloaded on 24/07/2020 at 09:09:44 PM)
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