Rajasthan High Court - Jaipur
Sub. Maj. Malay Paul Son Of Shri Ashutosh ... vs Union Of India on 25 November, 2020
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13827/2020
Sub. Maj. Malay Paul Son Of Shri Ashutosh Paul, Aged About 49 Years,
Resident Of 1031 Rly Engr Regt (Ta), Old Railway Colony, Behind Div.
Rly. Hospital, Kota (Raj.)
----Petitioner
Versus
1. Union Of India, Through The Additional Directorate General Of
Ta Gs Branch, L Block, Church Road, New Delhi-01
2. Oic Records, Madras Engineer Group (Meg) Records, Pin-
900493, C/o 56 Apo
3. Commandant, Headquarter, Madras Engineer Group (Meg),
Pin-900493, C/o 56 Apo Bangalore.
4. Jc-310138F, Sub. Maj. Opem S Prem Binu Trs. Bn-Iii, Meg And
Crntre, Bangalore.
----Respondents
For Petitioner(s) : Mr. Dinesh Yadav For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 25/11/2020 Counsel for the petitioner prays to withdraw the present writ petition with liberty to file a representation in view of 10 months left of his retirement.
Granting liberty to the petitioner to file a detailed representation, the writ petition is allowed to be withdrawn. It is observed that if a representation is filed, the same shall be examined on merits and a speaking order shall be passed in (Downloaded on 25/11/2020 at 10:18:04 PM) (2 of 2) [CW-13827/2020] accordance with law expeditiously within a period of 15 days from the date of receipt of a certified copy of this order.
The writ petition stands disposed of.
(SANJEEV PRAKASH SHARMA),J TN/122 (Downloaded on 25/11/2020 at 10:18:04 PM) Powered by TCPDF (www.tcpdf.org)