Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Manipur - Subsection Section 24(3) in Manipur Societies Registration Act, 1989 (3)An order made under this section shall, on application, be enforced by any civil court having local jurisdiction in the same manner as a decree of such court.
