Gauhati High Court
Page No.# 1/3 vs Dayananda Doley And Ors on 2 April, 2025
Author: M.R. Pathak
Bench: Manash Ranjan Pathak, Malasri Nandi
Page No.# 1/30
GAHC010066252025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/104/2025
THE STATE OF ASSAM AND ANR
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM, DEPARTMENT OF EDUCATION, DISPUR, GUWAHATI, ASSAM-
781006.
2: THE DIRECTOR OF ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-78101
VERSUS
DAYANANDA DOLEY AND ORS
S/O CHAMPAPAI DOLEY, RESIDENT OF DHAKUAKHANA, LAKHIMPUR,
ASSAM- 787055.
2:MINTU DAS
AGED ABOUT 42 YEARS
D/O LATE SIBCHARAN DAS
RESIDENT OF SATPUR
KAMRUP
ASSAM- 781120
3:MD. HEDAYET ULLAH
AGED ABOUT 37 YEARS
S/O ASHRAF ALI
RESIDENT OF BAGUGURI
KAMRUP
ASSAM-781136
4:SMT. TILUMONI GOGOI
Page No.# 2/30
AGED ABOUT 39 YEARS
W/O UPEN BORA
RESIDENT OF BORAH CHUK
BISWANATH
ASSAM- 784169
5:JAGAT CHANDRA NATH
AGED ABOUT 40 YEARS
S/O DURLABH CHANDRA NATH
RESIDENT OF KABEICHUBA GAON
DARANG
ASSAM-784145
6:MANTU SAIKIA
AGED ABOUT 41 YEARS
S/O LATE KHAGEN SAIKIA
RESIDENT OF GOBINDANAGAR
UMRANGSO
DIMA HASAO
ASSAM-788931
7:UJJAL KUMAR DEKA
AGED ABOUT 39 YEARS
S/O BIPIN CHANDRA DEKA
RESIDENT OF BARAPUJIA
RAJA GAON
NAGAON
ASSAM-782103
8:SMT. DIPA DEKA MANDAL
AGED ABOUT 37 YEARS
W/O KRISHNA KANTA MANDAL
RESIDENT OF BORKA
KAMRUP
ASSAM-781101
9:SMT. SONMANI DEKA
AGED ABOUT 40 YEARS
D/O LATE RATNESWAR DEKA
RESIDENT OF PATILADAHA
BONGAIGAON
ASSAM-783391
Page No.# 3/30
10:MD. AMZAD ALI (MD.AMBAZ ALI)
AGED ABOUT 38 YEARS
S/O SIRAJ ALI
RESIDENT OF CHAKARABASTI
DARRANG
ASSAM- 784116
11:SMT. PANJANA NARZARY
AGED ABOVE 41 YEARS
W/O JWNGSHAR BASUMATARY
RESIDENT OF CHENGLIMARI
UDALGURI BTR
ASSAM-784514
12:PRANJAL KOCH
AGED ABOUT 38 YEARS
S/O UBIRAM KOCH
RESIDENT OF KALABARI
KOKRAJHAR
ASSAM-783346
13:KHANDAKAR RAFFIQUL HUSSAIN
AGED ABOUT 38 YEARS
S/O LATE MAFFJAL HUSSAIN
RESIDENT OF ROUTABAGAN
UDALGURI
ASSAM-784508
14:SMT. ILA NATH DEKA
AGED ABOUT 37 YEARS
W/O SATISH CHANDRA DEKA
RESIDENT OF RUPAKHAT GAON
UDALGURI
ASSAM-784528
15:AMLAN JYOTI NATH
AGED ABOUT 39 YEARS
S/O LATE ASHUTOSH NATH
RESIDENT OF BONKUT BLOCK NO.4
KARBI ANGLONG (KAAC)
ASSAM-782481
Page No.# 4/30
16:NABAJIT KALITA
AGED ABOUT 37 YEARS
S/O RATNESWAR KALITA
RESIDENT OF BARALIAPAR
TAMULPUR
ASSAM-781368
17:JIYAUL HAQUE
AGED ABOUT 39 YEARS
S/O SAMSER ALI
RESIDENT OF BHEHBARI
KAMRUP R
ASSAM-781366
18:KUMUD RAJBONGSHI
AGED ABOUT 37 YEARS
H/O JURI DAS
RESIDENT OF KATARA
DARANG
ASSAM-784144
19:PUTUL CH. NATH
AGED ABOUT 40 YEARS
S/O BHADRESWAR NATH
RESIDENT OF SANTIPUR
NAGAON
ASSAM-782425
20:ABDUL RAHMAN
AGED ABOUT 39 YEARS
S/O LATE TAHER ALI
RESIDENT OF BAHBARI
BAKSA
ASSAM-781360
21:DEWAN JULU HUSSAIN
AGED ABOUT 40 YEARS
S/O LATE DEWAN ABDUL KARIM
RESIDENT OF HALDHIAPATHAR
BARPETA
ASSAM-781319
Page No.# 5/30
22:DIPANKAR DEKA
AGED ABOUT 40 YEARS
S/O LATE NAREN DEKA
RESIDENT OF KHUDRA AMRIKHOWA
BARPETA
ASSAM-781369
23:TAPAN PATHAK
AGED ABOUT 40 YEARS
S/O LATE RATNESWAR PATHAK
RESIDENT OF HEKRA
KAMRUP R
ASSAM-781127
24:HARAKANTA BAROI
AGED ABOUT 40 YEARS
S/O CHAN MOHAN BAROI
RESIDENT OF DEBENDRANAGAR
DHEMAJI
ASSAM-787059
25:ATIK ALI
AGED ABOUT 37 YEARS
S/O KASHIM ALI
RESIDENT OF TOUMURA
NALBARI
ASSAM-781341
26:BALLABH SARKAR
AGED ABOUT 37 YEARS
S/O ANIL SARKAR
RESIDENT OF HOWLITARI
KAMRUP
ASSAM-781136
27:MITHU HALDAR
AGED ABOUT 44 YEARS
D/O NABADWIP HALDAR
RESIDENT OF NEW BONGAIGAON
ASSAM-783381
28:SMT. ILUMONI BARUAH
Page No.# 6/30
AGED ABOUT 40 YEARS
W/O TARUN GOGOI
RESIDENT OF CHARAIBAHI
JORHAT
ASSAM-785616
29:SMT. MOMI DAS
AGED ABOUT 40 YEARS
W/O RAJU DEKA
RESIDENT OF VILLAGE NO.2 MADHUPUR
MARIGAON
ASSAM-782411
30:SMT. SIMA RANI DAS
AGED ABOUT 39 YEARS
W/O AMIT DAS
RESIDENT OF TARAPUR
SILCHAR
CACHAR
ASSAM-788003
31:AMULYA KAMAN
AGED ABOUT 38 YEARS
S/O ANIRAM KAMAN
RESIDENT OF BOGARIGURI
MAJULI
ASSAM-785104
32:SAFIKUL HAQUE
AGED ABOUT 37 YEARS
S/O BAKTAR ALI
RESIDENT OF BHAMANDANGA PT-II
DHUBRI
ASSAM-783335
33:KANMANI TALUKDAR
AGED ABOUT 44 YEARS
S/O TARUN TALUKDAR
RESIDENT OF NASATRA
BARPETA
ASSAM-781307
Page No.# 7/30
34:MUKUNDA ORANG
AGED ABOUT 37 YEARS
S/O BAILARAM ORANG
RESIDENT OF KURUABAHI
UDALGURI (BTR)
ASSAM-784114
35:SONATON BORO
AGED ABOUT 37 YEARS
S/O RAMCHARAN BORO
RESIDENT OF LATIBARI
TAMULPUR
ASSAM-781360
36:FATIMA KHATUN
AGED ABOUT 42 YEARS
D/O ALAL UDDIN
RESIDENT OF SHALMARABORI
NAGAON
ASSAM-782123
37:MWGDAN SINGH DAIMARY
AGED ABOUT 41 YEARS
S/O LATE PUSPARAM BORO
RESIDENT OF PUB NAOKATA
TAMULPUR
ASSAM-781364
38:SITANATH PAUL
AGED ABOUT 38 YEARS
S/O KSHAUNISH CH. PAUL
RESIDENT OF BARAIGRAM
KARIMGANJ
ASSAM-788723
39:JOYNAL ABDIN
AGED ABOUT 39 YEARS
S/O ABDUL WAHAB
RESIDENT OF KALARCHAR
NALBARI
ASSAM-781312
Page No.# 8/30
40:BIJIT DAIMARY
AGED ABOUT 39 YEARS
S/O SAONA DAIMARY
RESIDENT OF BARIKADANGA
BAKSA
ASSAM-781344
41:RAJIB KR. DEKA
AGED ABOUT 38 YEARS
S/O ANANTA DEKA
RESIDENT OF DHEKERIGAON
DARRANG
ASSAM-784116
42:NILKAMAL MANDAL
AGED ABOUT 37 YEARS
S/O HAREN CHANDRA MANDAL
RESIDENT OF TRILOCHAN
KAMRUP
ASSAM-781136
43:MD. AMIR HUSSAIN
AGED ABOUT 37 YEARS
S/O MEHERALI SK
RESIDENT OF GERAMARI PT-V
DHUBRI
ASSAM-783339
44:CHITTARANJAN ROY
AGED ABOUT 42 YEARS
S/O HARIPADA ROY
RESIDENT OF JHAPUSABARI PT-IV
DHUBRI
ASSAM-783335
45:AJIT DAS
AGED ABOUT 41 YEARS
S/O LATE MAHIN CHANDRA DAS
RESIDENT OF BOGIBARI
KAMRUP METRO
ASSAM-782402
Page No.# 9/30
46:SMT. SANGEETA CHETRY
AGED ABOUT 42 YEARS
D/O GANJA BAHADUR CHETRY
RESIDENT OF KHANAMUKH
SONITPUR
ASSAM-784101
47:ARUP BORAH
AGED ABOUT 42 YEARS
S/O LATE RUPAN BORAH
RESIDENT OF AKHOIPHUTIA
SIVSAGAR
ASSAM-785697
48:JADUMONI CHETIA
AGED ABOUT 42 YEARS
S/O THAGIRAM CHETIA
RESIDENT OF JARADHARA
SIVSAGAR
ASSAM-785681
49:RATUL CHUTIA
AGED ABOUT 39 YEARS
S/O LATE MILESWAR CHUTIA
RESIDENT OF VILL. 14 MILE HECHAMORA
LAKHIMPUR
ASSAM-787032
50:UTPAL BORDOLOI
AGED ABOUT 40 YEARS
S/O CHATIA BORDOLOI
RESIDENT OF KAHUAATI (BORCHILA)
MARIGAON
ASSAM-782142
51:SMT. SWAPNA ROY
AGED ABOUT 38 YEARS
D/O HARICHARAN ROY
RESIDENT OF DOLAIGAON
BONGAIGAON
ASSAM-783380
Page No.# 10/30
52:MD. SOFIUR RAHMAN
AGED ABOUT 40 YEARS
S/O MD. MOKBUL HUSSAIN
RESIDENT OF BARARIKATI
KAMRUPR
ASSAM-781136
53:GOUTAM ACHARJEE
AGED ABOUT 38 YEARS
S/O GOURANGA ACHARJEE
RESIDENT OF KACHARIGAON
DHUBRI
ASSAM-783332
54:HRIDAY MANI BAYAN
AGED ABOUT 38 YEARS
S/O RAMESH BAYAN
RESIDENT OF KAHIBARI
KAMRUP
ASSAM-781136
55:BHABEN KONWAR
AGED ABOUT 44 YEARS
S/O DURGESWAR KONWAR
RESIDENT OF 2 NO. MADHUPUR
MARIGAON
ASSAM-782411
56:SAHJAHAN ALI
AGED ABOUT 39 YEARS
S/O ABU BAKKAR SIDDIQUE
RESIDENT OF MOWAMARI
DARRANG
ASSAM-784115
57:SHAKTI RANJAN DOLEY
AGED ABOUT 37 YEARS
S/O JITENDRA NATH DOLEY
RESIDENT OF RATANPUR MIRI
MAJULI
ASSAM-785105
Page No.# 11/30
58:SMT. JYOTSNA RANI DEVI
AGED ABOUT 42 YEARS
D/O SUBUDH CHANDRA NATH
RESIDENT OF MAYENGIA
MARIGAON
ASSAM-782106
59:GOUTAM CH. RAI
AGED ABOUT 39 YEARS
S/O MADHU RAI
RESIDENT OF SOLA
KAMRUP
ASSAM-781136
60:MD. SWAIK OMAR UDDIN AHMED
AGED ABOUT 38 YEARS
S/O MD ALI AKBAR
RESIDENT OF BATABARI
DARRANG
ASSAM-784116
61:MD. SAHED ALI
AGED ABOUT 38 YEARS
S/O MATIUR RAHMAN
RESIDENT OF NO.2 LARKUCHI
NALBARI
ASSAM-781138
62:MADAN ROY
AGED ABOUT 37 YEARS
S/O LATE JYOTISH ROY
RESIDENT OF KAHIBARI
KAMRUP
ASSAM-781136
63:JAYANTA BARMAN
AGED ABOUT 41 YEARS
S/O LATE CHAND MOHAN BARMAN
RESIDENT OF SATHIKUCHI
NALBARI
ASSAM-781370
Page No.# 12/30
64:HEMANTA KALITA
AGED ABOUT 39 YEARS
S/O KAMESHWAR KALITA
RESIDENT OF TRILOCHAN
KAMRUP
ASSAM-781136
65:SIKANDAR ORAU
AGED ABOUT 38 YEARS
S/O BIJOY ORAU
RESIDENT OF CHIKANMATI
BAGICHA
ASSAM-784116
66:SMT. RUPJYOTI DEKA KALITA
AGED ABOUT 37 YEARS
W/O DINESH KALITA
RESIDENT OF ATHIABOI
KAMRUP
ASSAM-781101
67:TAHERUL ISLAM
AGED ABOUT 39 YEARS
S/O ABDUL JALIL
RESIDENT OF BARJANA PT- II
BONGAIGAON
ASSAM-783382
68:WAJUDDIN AHMED
AGED ABOUT 40 YEARS
S/O EUSUF ALI
RESIDENT OF KAYETHPARA PT-I
BONGAIGAON
ASSAM-783389
69:ABJAL ALI
AGED ABOUT 38 YEARS
S/O ASAD ALI
RESIDENT OF MALARA GOHAIBARI
KAMRUP
ASSAM-781121
Page No.# 13/30
70:NASIMUDDIN AHMED
AGED ABOUT 39 YEARS
S/O ABDUL MOZID
RESIDENT OF KAYETHPARA PT-I
BONGAIGAON
ASSAM-783389
71:SHYAM KANU DOLEY
AGED ABOUT 37 YEARS
S/O SARYA DOLEY
RESIDENT OF BATHAKHANA
LAKHIMPUR
ASSAM-784165
72:RAMU KUMAR PATAR
AGED ABOUT 44 YEARS
S/O BALURAM PATAR
RESIDENT OF BARAPUJIA
NAGAON
ASSAM-782103
73:KAILASH DASARJYA
AGED ABOUT 45 YEARS
S/O LATE GOSHAI DASARJYA
RESIDENT OF ATHIABARI GAON
BAKSA (BTR)
ASSAM-781315
74:JYOTISH CHANDRA ARJYA
AGED ABOUT 45 YEARS
S/O DIPEN CHANDRA ARJYA
RESIDENT OF ATHIABARI
BAKSA (BTR)
ASSAM-781315
75:SMT. JYOTISMITA SALOI
AGED ABOUT 39 YEARS
W/O NILAMANI MEDHI
RESIDENT OF BAGURIHATI
NALBARI
ASSAM-781310
Page No.# 14/30
76:JUANJYOTI PEGU
AGED ABOUT 39 YEARS
S/O NAREN PEGU
RESIDENT OF KEKURIPOMUA
LAKHIMPUR
ASSAM-787055
77:SMT. MALLIKA BHUYAN
AGED ABOUT 39YEARS
W/O LAKHYAJEET GOGOI
RESIDENT OF NAHARASAKU
DIBRUGARH
ASSAM- 786010
78:SMT. JYOTI OZA
AGED ABOUT 27 YEARS
D/O TULSHI OZA
RESIDENT OF BEZERA
KAMRUP
ASSAM- 781121
79:BASUDEV DAS
AGED ABOUT 33 YEARS
S/O GHUTU DAS
RESIDENT OF GAMIRIPAL MALOBASTI
SONITPUR
ASSAM- 784180
80:DHIRUJ NATH
AGED ABOUT 37 YEARS
S/O SWAPAN NATH
RESIDENT OF DHEKERIGAON
DARRANG
ASSAM- 784116
81:BISWAJIT GOGOI
AGED ABOUT 35 YEARS
S/O LATE USHADHAR GOGOI
RESIDENT OF BORHULLABAM GAON
CHRAIDEO
ASSAM- 785692
82:IZAJUL HAQUE
AGED ABOUT 37 YEARS
Page No.# 15/30
S/O ABDUL KADER
RESIDENT OF KHOPATI PT II
MANKACHAR
ASSAM- 783128
83:TAPASH CH. SARKAR
AGED ABOUT 37 YEARS
S/O TARALI SARKAR
RESIDENT OF MADHYA PETLA
DHUBRI
ASSAM- 783332
84:BISWAJIT DAS
AGED ABOUT 31 YEARS
S/O BADAL CH. DAS
RESIDENT OF KALAIGAON
UDALGURI
ASSAM- 784190
85:DULU GOGOI
AGED ABOUT 32 YEARS
S/O BAITYA GOGOI
RESIDENT OF NAREN PATHAR
CHARAIDEO
ASSAM- 785693
86:SMT. BANDANA CHAUHAN
AGED ABOUT 27 YEARS
D/O SRI NARAYAN CHAUHAN
RESIDENT OF HALADHIATI
BAKULIGHAT
KARBI ANGLONG
ASSAM-782482
87:SMT. POMPEE SAIKIA
AGED ABOUT 32 YEARS
D/O GOLOK SAIKIA
RESIDENT OF JARABARI NO.3
LAKHIMPUR
ASSAM- 784164
88:SMT. SANGITA MUDOI
AGED ABOUT 35 YEARS
W/O ROBIN SAIKIA
Page No.# 16/30
RESIDENT OF GOPALPUR
BISWANATH
ASSAM 784168
89:PANKAJ SWARGIARY
AGED ABOUT 27 YEARS
S/O DAMBARUDHAR SWARGIARY
RESIDENT OF HASTINAPUR
TAMULPUR
ASSAM- 781368
90:DIPAK VARMA
AGED ABOUT 33 YEARS
S/O BABRI NATH VERMA
RESIDENT OF PURUPBARI
BISWANATH
ASSAM- 784168
91:HUSSAIN AHMED LASKAR
AGED ABOUT 34
S/O BSIR UDDIN LASKAR
RESIDENT OF BORHAILAKANDI-III
HAILAKANDI
ASSAM- 788155
92:SMT. ARPANA MEDHI
AGED ABOUT 30 YEARS
D/O LATE MANU RAM MEDHI
RESIDENT OF NALBARI TOWN
NALBARI
ASSAM- 781335
93:ABU BAKKAR SIDDIQUE
AGED ABOUT 29 YEARS
S/O LATE HANIF ALI
RESIDENT OF SATIPUR
CHIRANG (BTR)
ASSAM-783385
94:SMT. GITASHREE BORA
AGED ABOUT 30 YEARS
D/O PHULESWAR BORA
RESIDENT OF BAMUNBORI
Page No.# 17/30
MORIGAON
ASSAM- 782103
95:SMT. RUPOSHREE DAS
AGED ABOUT 25 YEARS
D/O SHUBUD RANJAN DAS
RESIDENT OF BRAHMANGRAM
CACHAR
ASSAM-788815
96:DIPAK DAS
AGED ABOUT 25 YEARS
S/O ARADHAN DAS
RESIDENT OF MALIBARI SATRA
KAMRUP
ASSAM-781136
97:SMT. DULALI ROY
AGED ABOUT 29 YEARS
W/O DIPAK DAS
RESIDENT OF RAMRAIKUTI PT-II
DHUBRI
ASSAM- 783335
98:NAVADIP KALITA
AGED ABOUT 29 YEARS
S/O SRI MADAN KALITA
RESIDENT OF BAMUNDI
KAMRUP R
ASSAM-781103
99:MASUMA KHATUN
AGED ABOUT 33 YEARS
D/O NIZAMUDDIN AHMED
RESIDENT OF NAGAJAN
KHARUPETIA DARRANG
ASSAM- 784115
100:SMT. BANDANA BARMAN
AGED ABOUT 34 YEARS
D/O HARIPAD BARMAN
RESIDENT OF KAITHAL KUCHI
NALBARI
ASSAM- 781370
Page No.# 18/30
101:SIRINA PARVIN
AGED ABOUT 33 YEARS
W/O ABUL KALAM SK
RESIDENT OF NO.3 DAWAGURI
KOKRAJHAR (BTR)
ASSAM- 783361
102:SUFIA KHATUN
AGED ABOUT 40 YEARS
W/O LALCHAND ALI
RESIDENT OF CHOTO ALLIYA
NALBARI
ASSAM- 781369
103:MILON BASUMATARY
C/O-SAKEN BASUMATARY
VILL-RAMPUR NATHKUCHI
PO-RAMPUR
PS-MUSHALPUR
DIST-BAKSA
PIN-781377
MOBILE-7399762162
APPLICATION ID- DEBTC-TET-ATLP-05468
DEBTC-TET-ATUP-05660
104:ABHI BRAHMA
C/O-ROHIT BRAHMA
VILL-BANGALIPARA
PO-NIZBANGALIPARA
PS-BARAMA
DIST-BAKSA
PIN-781333
MOBILE-7002138384
APPLICATION ID- DEBTC-TET-ATLP-11877
105:DILIP KUMAR BORO
C/O-RAMESH BORO
VILL-CHANBARIKHUTI
PO-BARIMUKH
PS-MUSHALPUR
DIST-BAKSA
PIN-781372
MOBILE-6000960874
APPLICATION ID- DEBTC-TET-ATLP-19125
DEBTC-TET-ATUP-19151
Page No.# 19/30
106:PADMINI PATHAK
C/O-NAYAN BAISHYA
VILL-NIKASHI
PO-NIKASHI
PS-MUSHALPUR
DIST-BAKSA
PIN-781372
MOBILE-7099760478
APPLICATION ID- DEBTC-TET-ATLP-09142
DEBTC-TET-ATUP-09289
107:BIPUL BORO
C/O-MANGOL BORO
VILL-CHUTIAPARA
PO-ATHIABARI
PS-MUSHALPUR
DIST-BAKSA
PIN-781377
MOBILE-7670094260
APPLICATION ID- DEBTC-TET-ATLP-16192
108:SUJUMA BASUMATARY
D/O-BISHAN BASUMATARY
W/O-PRASENJIT BARO
VILL-BAGULAMARI
PO-BAGULAMARI
PS-BARBARI
DIST-BAKSA
PIN-781344
MOBILE-7035792230
APPLICATION ID- DEBTC-TET-ATLP-13565
DEBTC-TET-ATUP-13661
109:MENOKA BORO
C/O-BINOD BORO
W/O-MITHUN BASUMATARY
VILL-AMBARI
PO-MUSHALPUR
PS-MUSHALPUR
DIST-BAKSA
PIN-781372
MOBILE-6000324889
APPLICATION ID- DEBTC-TET-ATLP-13442
DEBTC-TET-ATUP-12422
110:RUNUMI BRAHMA
C/O-BIKRAMJIT GAYARY
Page No.# 20/30
VILL-CHAULKARANIKASHI BAZAR
PO-NIKASHI
PS-MUSHALPUR
DIST-BAKSA
PIN-781372
MOBILE-8761860460
APPLICATION ID- DEBTC-TET-ATLP-09842
111:MANOMATI BORO
C/O-GOPI BORO
VILL-HATIRTARI
PO-ATHIABARI
PS-MUSHALPUR
DIST-BAKSA
PIN-781377
MOBILE-6001265104
APPLICATION ID- DEBTC-TET-ATLP-00068
DEBTC-TET-ATUP-06174
112:MAGWN BARO
C/O-LT JOGENDRA BARO
VILL-ULUBARI
PO-KAREMURA
PS-MUSHALPUR
DIST-BAKSA
PIN-781355
MOBILE-7086425106
APPLICATION ID- DEBTC-TET-ATLP-10711
DEBTC-TET-ATUP-15714
113:ALIMA SWARGIARY
C/O-BHUTTO SWARGIARY
VILL-NO.3 DIHIRA
PO-DIHIRA
PS-MUSHALPUR
DIST-BAKSA
PIN-781372
MOBILE-9101194160
APPLICATION ID- DEBTC-TET-ATUP-14623
114:PHWILAO BASUMATARY
C/O-DHIRATH BASUMATARY
VILL-NO.2 KHAGRABARI
PO-DEOSRI
PS-RUNIKHATA
DIST-CHIRANG
PIN-783375
MOBILE-6003576892
Page No.# 21/30
APPLICATION ID- DEBTC-TET-ATLP-04978
DEBTC-TET-ATUP-05193
115:BISWAJIT BARMAN
C/O DHIRENDRA BARMAN
VILL-BADLAGAON
PO-KARTIMARI
PS-GOSSAIGAON
DIST-KOKRAJHAR
PIN-783337
MOBILE-9101983551
APPLICATION ID- DEBTC-TET-ATLP-13327
116:JOY CHARAN ROY
C/O-NIKHIL CH ROY
VILL-PANBARI PART-3
PO-KARTIMARI
PS-GOSSAIGAON
DIST-KOKRAJHAR
PIN-783337
MOBILE-9957953767
APPLICATION ID- DEBTC-TET-ATLP-19527
117:GAYETRI ROY
C/O-SUBAL CH BARMAN
VILL-PALASHKANDI
PO-KARTIMARI
PS-GOSSAIGAON
DIST-KOKRAJHAR
PIN783337
MOBILE-6002457201
APPLICATION ID- DEBTC-TET-ATLP-19305
118:DAIMALU RAMCHIARY
C/O-KRISHNA KANTA RAMCHIARY
VILL-ALAGJAR
PO-BARAMA
PS-BARAMA
DIST-BAKSA
PIN-781346
MOBILE-8761973115
APPLICATION ID- DEBTC-TET-ATLP-11900
119:JWNGSAR BASUMATARY
C/O-GOJESWAR BASUMATARY
VILL-BANGURUM
PO-AJODHYAPUR
PS-HARISINGA
Page No.# 22/30
DIST-UDALGURI
PIN-784524
MOBILE-9957155769
APPLICATION ID- DEBTC-TET-ATLP-00485
120:MOKEL DAIMARI
C/O-SIMSON DAIMARI
VILL-SANTIPUR
PO-AJODHYAPUR
PS-HARISINGA
DIST-UDALGURI
PIN-784524
MOBILE-8133818542
APPLICATION ID- DEBTC-TET-ATLP-15906
DEBTC-TET-ATUP-15959
121:TRAILOKYA KUMAR
C/O-LT DEHIRAM KUMAR
VILL-BARANGABARI
PO-AJODHYAPUR
PS-HARISINGA
DIST-UDALGURI
PIN-784524
MOBILE-9476678487
APPLICATION ID- DEBTC-TET-ATLP-07020
122:NAJULI DAIMARI
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142:THE UNION OF INDIA
REP. BY THE SECRETARY MINISTRY OF HUMAN RESOURCE
DEVELOPMENT DEPARTMENT OF SCHOOL EDUCATION AND LITERACY
122-C SASTRI BHAWAN
NEW DELHI-110001.
143:NATIONAL COUNCIL FOR TEACHERS EDUCATION
G-7 SECTOR-10
DWARKA
NEAR METRO STATION
NEW DELHI-110075.
144:NATIONAL INSTITUTE OF OPEN SCHOOLING
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A-24/25 INSTITUTIONAL AREA SECTOR-62
NOIDA
DIST. GAUTAM BUDH NAGAR
UTTAR PRADES
Advocate for the Petitioner : MR. A PHUKAN,
Advocate for the Respondent : MR H A RASHID (R-103 TO 141), S. HUSSAIN(R-103 TO 141)
BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK HON'BLE MRS. JUSTICE MALASRI NANDI 02/04/2025 (M.R. Pathak, J) Heard Mr. Devajit Saikia, learned Advocate General, Assam assisted by Mr. Rajesh Mazumdar, learned Standing counsel, Department of School Education, Assam for the appellants. Also heard Mr. Anil Kumar Bhattacharyya, learned Senior counsel assisted by Mr. Hrishikesh Buragohain, learned counsel for the respondents/writ petitioners.
2. This intra-court appeal is against the common order dated 21.03.2025 passed by learned Single Judge in I.A. (C) No. 836/2025 in WP(C) No. 477/2024 and I.A.(C) No. 838/2025 in WP(C) No. 1913/2024.
3. The respondents/writ petitioners have obtained the 18 months Diploma in Elementary Education (in short, D.El.Ed.) and are aggrieved by an advertisement dated 26.12.2023 issued by the Director of Elementary Education, Assam inviting online applications for filling up of 5,500 vacancies in the posts of Assistant Teachers, out of which 3800 for Lower Primary Schools and 1754 for Upper Primary Schools under the said Directorate from eligible Indian Citizens and permanent residents of Assam, who are qualified in Assam Teachers Eligibility Test (ATET)/Central Teachers Eligibility Test (CTET). The said advertisement dated 26.12.2023, amongst other eligibilities, also provided that the candidates must have 2 (two) years D.El.Ed.
4. Though the respondents have the other eligibilities as per the said advertisement dated 26.12.2023, but they possess 18 Months D.El.Ed. Aggrieved by the said specification in the Page No.# 28/30 advertisement dated 26.12.2023 issued by the DEE, Assam, the respondents as petitioners preferred writ petitions being WP(C) No. 477/2024 and WP(C) No. 1913/2024.
5. Aggrieved by order dated 02.02.2024 passed by the learned Single Judge in WP(C) No. 477/2024, its petitioners preferred an appeal being Writ Appeal No. 44/2024. The Hon'ble Division Bench by order dated 03.05.2024 allowed the said Writ Appeal No. 44/2024 (Dayananda Doley and 101 others Vs. State of Assam and Others) with the observation as follows: -
"This Court on 09.02.2024 has already issued direction to the respondent State to provisionally allow the appellants to apply in the recruitment process initiated by advertisement dated 26.12.2023 with a further direction that final result of the appellants shall not be declared without the leave of the Court. It was also made clear that the interim order is only in respect of the appellants and shall not create any precedent. It is not in dispute that the principal controversy has remained pending before the learned Single Judge. However, pursuant to the interim order passed by this Court, the appellants have already participated in the recruitment process and the results are being withheld pursuant to the direction given by this Court. Taking into consideration the above facts and circumstances, we deem it appropriate to dispose of this appeal by making the interim order dated 09.02.2024 absolute till disposal of the writ petition filed by the appellants and pending before the learned Single Judge."
6. In the meanwhile, the Director of Elementary Education, Assam vide Notice No. E-383723/625 dated 18.03.2025 notified that the 1 st Phase of Physical Documents Verification (PDV) of the candidates who have successfully submitted their Online Application and uploaded the relevant documents in support of their candidature pursuant to the advertisement dated 26.12.2023 (noted above) for recruitment to the post of Regular Teacher in Lower Primary and Upper Primary Schools under the said Directorate will start w.e.f. 20.03.2025 to 29.03.2025 and that the 2 nd Phase of Physical Documents Verification will start w.e.f. 01.04.2025 to 11.04.2025, stating the list of candidates of the 2nd Phase of Physical Documents Verification will be published in due course of time.
7. By the said Notice dated 18.03.2025, the Director of Elementary Education, Assam published the list of 4057 numbers of candidates for the 1 st Phase of Physical Documents Verification for the period from 20.03.2025 to 11.04.2025, who have applied as per its advertisement dated 26.12.2023.
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8. Apprehending that as they have only 18 months D.El.Ed. and have been left out of consideration from their candidature in terms of said advertisement dated 26.12.2023 of the DEE, Assam and that the names of the candidates for the 2 nd Phase of Physical Documents Verification in terms of said advertisement dated 26.12.2023 are yet to be published by the DEE, Assam, the respondents herein approached the Court of learned Single Judge, preferring interlocutory applications being I.A. (C) No. 836/2025 in WP(C) No. 477/2024 and I.A.(C) No. 838/2025 in WP(C) No. 1913/2024 seeking necessary protection.
9. Respondents apprehension was that they will be left out from the consideration for the posts of Assistant Teachers as advertised on 26.12.2023 by the DEE, Assam as they have only 18 months D.El.Ed. Considering such prayers of the respondents, the learned Single Judge by the impugned order dated 21.03.2025 passed in I.A. (C) No. 836/2025 in WP(C) No. 477/2024 and I.A.(C) No. 838/2025 in WP(C) No. 1913/2024 observed as follows:-
"6. After hearing the learned counsel for the applicant and considering that the connected writ petitions are fixed for final determination on 08.04.2025 and also considering that the verification of document of the applicants would be taken up in two phases, i.e. the first phase of verification started from 20.03.2025 to 29.03.2025 thereafter, for the verification of documents for second phase will be started from 01.04.2025 to 11.04.2025, for which the list of candidates would be published in due course, the Interlocutory Applications be listed along with the writ petitions on 08.04.2025.
7. In the event, the connected writ petitions are not taken up on the next date fixed, appropriate orders in the Interlocutory Application shall be considered on the next date fixed. However, considering that the second phase is yet to be started and no names of the candidates have been published, till the next date i.e. 08.04.2025, the verification of the second phase may not taken up."
10. Aggrieved with the said observation in the order dated 21.03.2025 passed by the learned Single Judge in I.A. (C) No. 836/2025 in WP(C) No. 477/2024 as well as I.A.(C) No. 838/2025 in WP(C) No. 1913/2024, the State in the Department of Elementary Education have preferred this writ appeal praying amongst others to set aside and quash the said impugned order dated 21.03.2025 passed by the learned Single Judge and allow the State to proceed with the second phase of Physical Documents Verification from 01.04.2025 to 11.04.2025 as scheduled.
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11. Mr. Saikia, learned Advocate General, Assam submitted that the State does not want to delay the matter pertaining to verification of the documents of the candidates who have applied pursuant to the said advertisement dated 26.12.2023 for the posts of 5500 numbers of Assistant Teachers under the Elementary Education Department of the State.
12. On being enquired, Mr. Saikia, learned Advocate General, Assam also submitted that during the second phase of such Physical Documents Verification the authority concerned will also consider the applications submitted by the present respondents having 18 months D.El.Ed.
13. Mr. Saikia, learned Advocate General of the State submitted that the Directorate of Elementary Education, Assam during such Physical Documents Verification shall verify the credentials of all those applicants who have submitted their candidatures pursuant to the said advertisement dated 26.12.2023 of the DEE, Assam, including the candidates having 18 months D.El.Ed.
14. In view of such statements and the submission of Mr. Devajit Saikia, learned Advocate General, Assam, made before the Court, we found that the apprehension of the respondents/writ petitioners of WP(C) No. 477/2024 as well as WP(C) No. 1913/2024 are cleared.
15. As such, considering the entire aspect of the matter and in the interest of justice, we set aside and quash the impugned order dated 21.03.2025 passed by learned Single Judge in I.A. (C) No. 836/2025 in WP(C) No. 477/2024 and I.A.(C) No. 838/2025 in WP(C) No. 1913/2024.
16. With the above observation and direction, this writ appeal stands allowed. The Registry shall list the relevant Writ Petitions on 08.04.2025 as fixed earlier.
JUDGE JUDGE Comparing Assistant