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[Cites 0, Cited by 0] [Section 423] [Entire Act]

State of Karnataka - Subsection

Section 423(30) in Karnataka Municipal Corporations Act, 1976

(30)[ manner of segregation and disposal of solid waste including bulk generation of solid waste and bio-medical solid waste and penalty for contravention of the same.] [Inserted by Act 55 of 2013 w.e.f.20.08.2013.]