Section 27 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998
27. Schemes for ensuring employment of persons with disabilities.
- The Government and local authorities shall by Notification formulate Schemes for ensuring employment of persons with disabilities and such Schemes may provide for:(a)the training and welfare of persons with disabilities;(b)the relaxation of upper age limit;(c)regulating the employment;(d)health and safety measures and creation of a non-handicapping environment in places where persons with disabilities are employed;(e)the manner in which and the persons by whom the cost of operating the Schemes is to be defrayed; and(f)constituting the authority responsible for the administration of the Scheme.
