Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tripura - Subsection

Section 16(2)(e) in Tripura Board of Secondary Education Act, 1973

(e)the courses of study to be followed in the high or higher secondary classes and the courses of study for other examinations that may be conducted by the Board ;