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State of Uttar Pradesh - Section

Section 106 in The U.P. Co-operative Societies Act, 1965

106. Prohibition against the use of word "lgdkjh" or "Co-operative ".

- No person other than a co-operative society shall trade of carry on business under any name or title of which the word "lgdkjh" or its equivalent in English, 'Co-operative', forms part:Provided that nothing in this section shall apply to the use by any person or his successor in-interest of any name or title under which he carried on business at the date on which the Co-operative Societies Act, 1912 (Act II of 1912), had come into operation.