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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(30) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(30)"Waste" means any or all kinds of solid waste described in bye-law 7 and/or Schedule I and shall include, if the context so demands, rubbish and offensive matter;