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State of Andhra Pradesh - Section

Section 38 in Jawaharlal Nehru Technological Universities Act, 2008

38. Members, Officers, etc., to be public servants.

- All members, officers and employees of the University, when acting or purporting to act in pursuance of any provisions of this Act, shall be deemed to be public servants within the meaning of Section 21 of the Indian Penal Code, 1860.