Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Assam - Subsection Section 87(12) in Instructions Relating to Liquor (12)The pass for the wholesale import of ganja referred to in Excise Rule 152 (2) is issued in Form No. 10 of Schedule XXXI.
