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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Himachal Pradesh - Subsection

Section 33(3)(a) in The Himachal Pradesh Lokayukta Act, 2014

(a)continuance of such officer or employee of the Lokayukta or agency engaged or associated in his post while conducting the inquiry is likely to affect such inquiry adversely; or