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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(5)(a) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(a)The Resident Medical Officer shall inspect a prison, the prison hospital and his own office once every month. He shall confine his observation to medical and sanitation matters only.