Bombay High Court
M. I. D. C., Mumbai Through Its Chief ... vs Dilip Hiralal Shah And 2 Others on 23 August, 2023
Author: G. A. Sanap
Bench: G. A. Sanap
1 45 fa697.23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
FIRST APPEAL NO. 697 OF 2023
M.I.D.C., THRU. ITS. C.E.O., AMRAVATI
VERSUS
DILIP HIRALAL SHAH AND OTHERS
-------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
-------------------------------------------------------------------------------------------------------
Mr. Parth Sagdeo, Advocate h/f Mr. M.M. Agrnihotri, Advocate for
the appellant.
CORAM : G. A. SANAP, J.
DATE : AUGUST 23, 2023.
1. One week's time is granted as a last chance to the appellant for supplying copy for issuance of notice to respondent nos.1 and 2.
2. Stand over after one week.
3. If the copies are not supplied within one week, then the appeal shall stand dismissed without reference to the Court.
JUDGE Diwale Signed by: DIWALE Designation: PS To Honourable Judge Date: 24/08/2023 16:25:51