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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(o) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(o)Words and expressions used and not defined in these rules, but defined in the Provident Fund Act, 1925 (19 of 1925) and the Fundamental Rules shall have the meanings respectively assigned to them in those Acts.