Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 40 in Tripura Contract Labour (Regulation and Abolition) Rules 1978 40. The books of account and registers and other documents used in connection with the running of the canteen shall be produced on demand to an Inspector.
