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State of Uttar Pradesh - Section

Section 78 in Rules under the United Provinces Excise Act, 1910

78. District Excise Conferences.

- When the district officer deems it expedient to consult the district staff on questions relating to excise policy or administration, or to arrange for concerted action between the excise staff and the police, he should summon a conference for the purpose, consisting of the Superintendent of Police, the District Excise Officer, the Assistant. Excise Commissioner, the Police and Excise Inspectors of the district and any other officers, whose attendance he may consider necessary. A copy of the proceedings shall be forwarded to the Excise Commissioner, through the Divisional Commissioner.