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Union of India - Section

Section 26 in State Bank of India Employees Pension Fund Regulations, 2014

26. Undertaking from the employee.

- Every employee when joining the Fund shall subscribe an agreement in the following form :-Form:I hereby declare that I have read and understood the regulations of the State Bank of India Employees' Pension Fund and I hereby subscribe and agree to be bound by the said regulations.Name in full :_______________________Date of birth :_______________________Nature of appointment:_______________________Date of joining service:_______________________Date of confirmation:_______________________Date from which eligible to become member of the fund:_______________________Salary per month:_______________________Signature):______________________Index No.:_______________________Dated ______ day of______ 20______Witness _________________________Designation ______________________Address__________________________Particulars found correct and signature verified.Office Manager/Branch Manager/Deputy General Manager