Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 350] [Entire Act] State of Tamilnadu - Subsection Section 350(c) in The Madurai City Municipal Corporation Act, 1971 (c)feed or permit to be fed any filth of animal which is kept for dairy purposes or may be used for food.
