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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(xxi) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(xxi)"Student Hostel" means residential place for students of the University, College or Institution or a unit of corporate life, which has been maintained, or recognized by the University;