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Delhi High Court - Orders

Centurion Laboratoriees Pvt. Ltd vs Central Medical Services Cociety on 6 April, 2023

Author: Sachin Datta

Bench: Sachin Datta

                          $~2
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 1278/2022 and IA No.22152/2022
                                CENTURION LABORATORIEES PVT. LTD       ..... Petitioner
                                             Through: Ms. Priyanka Bhatt, Ms. Sakshi Rai,
                                                      Mr. Sukhendra Singh, Advocates.

                                                  versus

                                CENTRAL MEDICAL SERVICES COCIETY     ..... Respondent
                                            Through: Ms. Aakanksha Kaul, Standing
                                                     Counsel for CMSS alongwith Mr.
                                                     Aman Sahani, Advocate.

                                CORAM:
                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                  ORDER

% 06.04.2023 Hon'ble Judge is busy in Division Bench-VIII. Re-notify on 27.04.2023.

BY ORDER COURT MASTER APRIL 6, 2023 Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:06.04.2023 16:32:33