Delhi High Court - Orders
Centurion Laboratoriees Pvt. Ltd vs Central Medical Services Cociety on 6 April, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1278/2022 and IA No.22152/2022
CENTURION LABORATORIEES PVT. LTD ..... Petitioner
Through: Ms. Priyanka Bhatt, Ms. Sakshi Rai,
Mr. Sukhendra Singh, Advocates.
versus
CENTRAL MEDICAL SERVICES COCIETY ..... Respondent
Through: Ms. Aakanksha Kaul, Standing
Counsel for CMSS alongwith Mr.
Aman Sahani, Advocate.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.04.2023 Hon'ble Judge is busy in Division Bench-VIII. Re-notify on 27.04.2023.
BY ORDER COURT MASTER APRIL 6, 2023 Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:06.04.2023 16:32:33