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State of Bihar - Section

Section 10A in Bihar Land Mutation Rules, 2012

10A. [ [Inserted by Amendment Rules, 2017.]

As and when mutation is allowed in the name of transferee and accordingly correction slip is issued in Form-XIV, new Jamabandi will be started in Jamabandi Register-2(A). Moreover, changes will also be made in Continuous Khatian and Khesra Register accordingly.