Section 19 in The Orissa Bhoodan and Gramdan Rules, 1972
19. Convening the meeting of Parishad to hold election of President and Vice-President.
- The Election Officer shall then convene a meeting of the Grama Parishad with ten clear days' notice to be held on a fixed date and time to be specified by him for holding the election of President and Vice-President of the Parishad. The notice for convening the meeting shall be in Form XIV.
