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State of Rajasthan - Section

Section 18 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

18.

A consolidated list of vacancies shall be compiled [by the] [Substituted by Dated 4-6-1979, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 2-10-1980, Page 181] [Deputy Director (Regional)] [Substituted by Dated 20-4-1998, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 15-5-1998, Page 31] and forwarded to the Commission.