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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(x) in Govind Guru Tribal University at Banswara Act, 2012

(x)[ to admit colleges, institutions and institutes not maintained by the University, to the privileges of the University and to withdraw all or any of these privileges; [Added by Rajasthan Act No. 10 of 2016, dated 18.4.2016.]