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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(5)(a) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(a)[ A certificate of deployment of a official vehicle or public utility vehicle from the Secretary (General Administration Department) to the State Government or the Head of the office, as the case may be;] [Clause (a) substituted vide Act No. 6 of 2010.]