Section 4(1)(c) in The U.P. Milk and Milk Products (Export) Control Order, 1976

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State of Uttar Pradesh - Subsection

Section 4(1)(c) in The U.P. Milk and Milk Products (Export) Control Order, 1976

(c)seize or authorize the seizure of any milk or milk products in any place or premises together with packages, coverings, receptacles or machinery in which milk or milk products are found or with which such milk products are manufactured or the animals, vehicles, vessels, boats or other conveyances used in carrying milk or milk products and thereafter take all measures necessary for securing the production of the packages, coverings, receptacles, machinery so seized in a court and for their safe custody pending such production.

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State of Uttar Pradesh - Subsection

Section 4(1)(c) in The U.P. Milk and Milk Products (Export) Control Order, 1976