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State of Madhya Pradesh - Section

Section 18 in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

18. Business which the Nigam may transact.

- The principal business of the Nigam shall be production, procurement, collection, rearing and marketing of livestock and livestock products (except milk and milk products) poultry and poultry products and conservation, management and development of livestock and poultry so as to improve, enrich and enhance livestock and poultry production in the State.