Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 59 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958

59. Annual statement of processes issued.

- A yearly statement shall be prepared from this register for submission with the annual administration report showing the number of processes of each description to which recourse has been had during the year and the total demand and receipts.