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State of Rajasthan - Section

Section 2 in The Rajasthan Land Reforms and Resumption of Jagirs (Concessions for Khudkasht in Rajasthan Canal Project Area) Rules, 1963

2. General colony conditions to apply.

- The statement of general conditions for colonies namely, the Rajasthan Colonisation (General Colony) Condition, 1955, in so far as the said conditions are not repugnant to these rules, shall govern all allotments of land made under these rules.