Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(e) in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011

(e)Performance of tasks, requiring experience and qualifications, which are not available within the Commission, or, in the opinion of the Commission, the engagement of consultant shall be more efficacious and efficient method of completing the task in terms of quality, cost, time or for any other consideration.