Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(l) in The Maharashtra Nurses Act, 1966

(l)to provide for the inspection of recognised and affiliated institutions, and to require such institutions to furnish such information as may be necessary;