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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(5)(a) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(a)hold and manage the property and investments of the University including trust and endowed property.