Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 76] [Entire Act] Union of India - Subsection Section 76(a) in The Finance Act, 2018 (a)after the word "electronically", at both the places where it occurs, the words "on the customs automated system" shall be inserted;
