Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 60 in The Administrators-General Act, 1963 60. Saving of provisions of Indian Registration Act, 1908. - Nothing in this Act shall be deemed to affect the provisions of the Indian Registration Act, 1908 (16 of 1908).
