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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(21) in The Calcutta Municipal Corporation Act, 1980

(21)"Corporation" means the Calcutta Municipal Corporation established under this Act;[* * * * * * * * * *] [Clause (22) omitted by W.B. Act 6 of 1996.]