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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Uttarakhand - Subsection

Section 61(1)(a) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(a)all contributions, received from the Committees under sub-section (4) of section 31, except such percentage thereof, as the state Government may direct to be credited to the Board's fund;