Bombay High Court
Vitthalrao Gulabrao Ghorpade And ... vs Vice President/Managing Director, ... on 7 January, 2020
Author: Manish Pitale
Bench: Manish Pitale
wp3536.17.odt
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 3536 OF 2017
Vitthalrao Gulabrao Ghorpade and another
-Vs.-
Vice President/Managing Director, MSRTC and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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None for the petitioners.
Ms Bhagyashri Reddy, counsel for respondent Nos.1 and 2.
Mr. Nikhil Joshi, AGP for respondent No.3.
CORAM : MANISH PITALE, J.
DATE : 07.01.2020 None appears for the petitioners, although the learned counsel appearing for the respondents are present in the Court.
2. Hence, list for final disposal on 09/01/2020.
3. It is made clear that even if there is no representation for the petitioner on the said date, this Court will proceed to dispose of the writ petition.
JUDGE KHUNTE ::: Uploaded on - 08/01/2020 ::: Downloaded on - 09/01/2020 02:03:07 :::