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State of Tamilnadu - Section

Section 24 in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

24. Demand and energy forecast.

- The Distribution licensee shall forecast the demand and sale of electricity for different categories of consumers (including slab wise consumption ) for each year of the control period .The licensee may adopt a suitable methodology like CAGR to arrive at the category wise sales for the base year.The licensee shall also furnish the category wise existing open access customers with the demand and the estimated number of consumers who may opt for open access and the estimated energy to be wheeled in each year of the control period. The details may be furnished separately for the supply within the area of the Distribution licensee and to the supply outside the Distribution licensee.