Section 4(2)(b) in The Rajasthan Mica Act, 1958

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State of Rajasthan - Subsection

Section 4(2)(b) in The Rajasthan Mica Act, 1958

(b)the sale of mica by a licensee, a prospecting licensee or a mining lessee or the purchase of mica from a licensee, a prospecting licensee or a mining lessee by any' person not resident or carrying on business in the State of Rajasthan: and

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State of Rajasthan - Subsection

Section 4(2)(b) in The Rajasthan Mica Act, 1958