Bombay High Court
Suyog Sundar Sutar vs Mahad Nagarparishad, Mahad, Dist. ... on 17 January, 2020
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 201 OF 2020
Suyog Sundar Sutar ....Petitioner
V/S
Mahad Nagarparishad, Mahad, Dist. Raigad ....Respondent
And Ors CORAM : REVATI MOHITE DERE, J DATE : 17th January, 2020 P.C. :
Due to paucity of time the matter is adjourned to 12/02/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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