Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 49 in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 49. The books of amounts and registers and other documents used in connection with the running of the canteen shall be produced on demand to an Inspector.
