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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2) in The Maharashtra Baronetcies (Amendment) Act, 1973

(2)
(a)the words "and they respectively", at both the places where they occur,
(b)the words "their or any of their",
(c)the words "and them respectively",
(d)the words "and themselves respectively", and
(e)the words "and they respectively"
shall be deleted.