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State of Uttar Pradesh - Section
Section 18 in U.P. Rules Regulating the Transit of Timber on the Sharda River, 1915-1919
18.
The following boom fees are payable, on all timber caught at the Baramdeo boom :| For all longs and broad gauge sleepers 8' 6" long andover | ... | 9 pies each |
| For all other timber | ... | 6 pies each |