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Calcutta High Court

The Queen vs Gobin Tewari And Anr. on 7 April, 1876

Equivalent citations: (1876)ILR 1CAL281

JUDGMENT
 

Macpherson, J.
 

1. Let the Magistrate be directed to re-arrest Gobin Tewari and Jodoo Lall, and keep them in custody till the hearing of the appeal.